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Delhi High Court Stays ASI Withdrawing Approval Granted to Professor P.J. Cherian - (30 Sep 2021)

CIVIL

Delhi High Court has stayed an order of the Archaeological Survey of India (ASI) withdrawing the approval granted to Professor P.J. Cherian, director of the PAMA Institute for the Advancement of Transdisciplinary Archaeological Sciences, for excavations at Pattanam and Mathilakam sites in Ernakulam and Thrissur districts of Kerala.

Tags : DELHI HIGH COURT   PROFESSOR P.J. CHERIAN  

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