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Karnataka HC Rejects Plea of B.A. Umesh Who Was Sentenced Death in Rape and Murder Case - (30 Sep 2021)

CRIMINAL

Karnataka High Court has rejected the plea of B.A. Umesh alias Umesh Reddy, who was sentenced to death in a rape and murder case, for commutation of death penalty to life imprisonment, claiming compelling supervening circumstances.

Tags : KARNATAKA HIGH COURT   B.A. UMESH  

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