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Delhi HC Grants Bail to Man Accused of Speeding Away Car With Cop on Bonnet - (29 Sep 2021)

CRIMINAL

Delhi High Court has granted bail to a man accused of speeding away his car with a police officer on its bonnet. The Court said that he will not be able to influence witnesses in the case as all of them were police officials.

Tags : DELHI HIGH COURT   BAIL TO MAN ACCUSED OF SPEEDING AWAY CAR  

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