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Madras HC Quashes Criminal Defamation Complaint Against Telangana Governor Tamilisai Soundararajan - (29 Sep 2021)

CIVIL

Madras High Court has quashed a criminal defamation case against Tamilisai Soundararajan, now Governor of Telangana holding additional charge as Lieutenant Governor of Puducherry pending before a Judicial Magistrate court in Kancheepuram.

Tags : MADRAS HIGH COURT   TELANGANA GOVERNOR TAMILISAI SOUNDARARAJAN  

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