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Tripura HC Issues Notice to State Govt Over PIL Challenging Order To Prohibit Political Gathering - (29 Sep 2021)

CIVIL

Tripura High Court has issued a notice to the State government on a Public Interest Litigation (PIL) petition challenging the order of the District Magistrate, West Tripura, prohibiting any kind of meeting/procession/public gathering by any political party in several parts of Agartala till November 4.

Tags : TRIPURA HIGH COURT   ORDER TO PROHIBIT POLITICAL GATHERING  

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