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Calcutta HC: Constituted Convention to Appoint Leader of Opposition as Chairman of PAC - (29 Sep 2021)

CIVIL

Calcutta High Court has observed that it is a 'constitutional convention' to appoint a leader of the Opposition as the Chairman of the Public Accounts Committee (PAC) of the West Bengal Legislative Assembly. The observation was made in the plea moved by BJP MLA Ambika Roy challenging the appointment of Mukul Roy as the PAC Chairman.

Tags : CALCUTTA HIGH COURT   LEADER OF OPPOSITION AS CHAIRMAN OF PAC  

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