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Delhi High Court Grants Bail to Man in Head Constable Ratan Lal Murder Case - (29 Sep 2021)

CRIMINAL

Delhi High Court has granted bail to a man in the Head Constable Ratan Lal Murder Case (during the Delhi Riots) underscoring that he had been in jail for 17 months and that it is against the principles enshrined in the Constitution to allow an accused to remain languishing behind bars during the pendency of the trial.

Tags : DELHI HIGH COURT   HEAD CONSTABLE RATAN LAL MURDER CASE  

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