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Kerala HC Directs State to File Report Regarding Action Against Intrusion by Herd of Wild Elephants - (29 Sep 2021)

CIVIL

Kerala High Court has directed the State to file a report regarding the action proposed to be taken to prevent such episodes in the future, taking note of a recent intrusion by a herd of wild elephants into human settlements in the Palakkad district.

Tags : KERALA HIGH COURT   INTRUSION BY HERD OF WILD ELEPHANTS  

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