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Calcutta HC Quashes Allotment of Plot by West Bengal HIDCO to Former Cricketer - (29 Sep 2021)

CIVIL

Calcutta High Court has quashed the allotment of a plot by the West Bengal Housing Infrastructure Development Corporation (HIDCO) to former cricketer and current BCCI President Sourav Ganguly for the purpose of establishing an educational institution.

Tags : CALCUTTA HIGH COURT   ALLOTMENT OF PLOT BY WEST BENGAL HIDCO  

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