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Madras HC Directs Ministry to Consider Framing Appropriate Laws to Prevent Illegal Immigrants - (29 Sep 2021)

CIVIL

Madras High Court has directed the Union Home Ministry to consider framing appropriate laws, in three months, to prevent illegal immigrants from committing petty crimes, repeatedly, just to stay back in the country, expressing shock over some illegal immigrants managing to even obtain Aadhaar cards, the court impressed upon the need to deport every foreigner residing illegally in the country.

Tags : MADRAS HIGH COURT   PREVENT ILLEGAL IMMIGRANTS  

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