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Supreme Court Dismisses PIL Seeking Covid Vaccination Registration Via Toll-Free Number - (28 Sep 2021)

CIVIL

Supreme Court has disposed of a Public Interest Litigation seeking registration for COVID vaccination on a toll-free helpline number. The Court has observed that as a matter of policy, walk-in registration is now permitted and hence, the petition has been rendered infructuous by subsequent measures.

Tags : SUPREME COURT   COVID VACCINATION REGISTRATION  

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