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Bombay HC Allows Representative Procession For Imam Hussain's Chelum In Maharashtra - (28 Sep 2021)

CIVIL

Bombay High Court has allowed two Islamic organisations to take out only one procession in south Mumbai for the Chehlum of Imam Hussain, on the 40th day of his martyrdom, albeit with restrictions.

Tags : BOMBAY HIGH COURT   IMAM HUSSAIN'S CHELUM IN MAHARASHTRA  

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