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Delhi HC Directs Delhi Government to Treat as Representation as Plea Seeking Waiver of Exam Fee - (28 Sep 2021)

EDUCATION

Delhi High Court has directed the Delhi Government and CBSE to treat as a representation a plea seeking waiver of Board examination fee for class X and XII students studying in Delhi Government Schools and those in EWS Category of other private schools for the academic year 2021-2022.

Tags : DELHI HIGH COURT   WAIVER OF EXAM FEE  

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