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Delhi HC Issues Directions Regarding Administration, Maintenance of Kalkaji Temple and Bari Rights - (28 Sep 2021)

CIVIL

Delhi High Court has issued slew of directions regarding the administration and maintenance of Kalkaji Temple as also for resolution of disputes pertaining to the bari rights between baridaars to ensure smooth functioning of the temple.

Tags : DELHI HIGH COURT   MAINTENANCE OF KALKAJI TEMPLE AND BARI RIGHTS  

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