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Kerala HC Dismisses Plea Seeking Karnataka to Reopen Borders Adjacent to State of Kerala - (28 Sep 2021)

CIVIL

Kerala High Court has dismissed a plea seeking Karnataka to reopen its borders adjacent to the State of Kerala and to allow entry of passengers from Kerala possessing Covid-19 vaccination certificate for at least one dose to Karnataka.

Tags : KERALA HIGH COURT   REOPEN BORDERS ADJACENT TO STATE OF KERALA  

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