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Calcutta HC Directs Speaker to Decide Disqualification Petition Against TMC MLA Mukul Roy - (28 Sep 2021)

CIVIL

Calcutta High Court has directed the Speaker of the West Bengal Legislative Assembly to decide on the disqualification petition moved by BJP MLA Suvendu Adhikari on an urgent basis. The direction was issued in the plea moved by BJP MLA Ambika Roy challenging the appointment of Mukul Roy as the Chairman of the Public Accounts Committee (PAC) of the West Bengal Legislative Assembly.

Tags : CALCUTTA HIGH COURT   TMC MLA MUKUL ROY  

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