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Calcutta HC Dismisses Challenge to ECI Decision to Prioritize Bye-Elections of Bhabanipur Assembly - (28 Sep 2021)

ELECTION

Calcutta High Court has dismissed a challenge made to the decision of the Election Commission of India (ECI) to prioritize the bye-elections of Bhabanipur Assembly Constituency from where the Chief Minister of West Bengal Mamata Banerjee is set to contest on September 30.

Tags : CALCUTTA HIGH COURT   BHABANIPUR ASSEMBLY CONSTITUENCY  

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