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Delhi HC Issues Notice on Cancer Patient's Plea Seeking Permission to Take Covaxin as Second Dose - (28 Sep 2021)

CIVIL

Delhi High Court has issued notice on the petition filed by a cancer patient seeking permission to take Covaxin as the second dose for vaccination instead of Covishield, which was administered to him as the first dose. The plea seeks appropriate directions to the Centre in this regard.

Tags : DELHI HIGH COURT   TAKE COVAXIN AS SECOND DOSE  

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