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Karnataka HC Directs Govt. to Provide Braille Text Books For Visually Disabled Students - (28 Sep 2021)

EDUCATION

Karnataka High Court has directed the State Government to positively provide textbooks in Braille for all special children (visual disabilities) within a period of 15 days, starting from September 17.

Tags : KARNATAKA HIGH COURT   BRAILLE TEXT BOOKS FOR VISUALLY DISABLED STUDENTS  

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