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Delhi HC Asks to Consider Plea Seeking Directions to Permit Donation of Part of Liver - (28 Sep 2021)

CIVIL

Delhi High Court has asked the Secretary, Health of Delhi Government to consider within two days, plea filed by 17 year old minor, seeking directions on the Delhi Government and Institute of Liver & Biliary Sciences (ILBS) to permit him to donate part of his liver to his ailing father, who is suffering from advance stage of Liver Failure.

Tags : DELHI HIGH COURT   DONATION OF PART OF LIVER  

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