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Summary of Consultation with on Monetary Policy: January 2016- (Reserve Bank of India) (22 Feb 2016)

MANU/RPRL/0064/2016

Banking

The Reserve Bank of India released the Summary of its electronic consultation with the Technical Advisory Committee on Monetary Policy. Held from 19 to 22 January 2016, consultations focused on global economic developments, a stable domestic economy progressing towards modest recovery, and expressed concerns over the rising inflationary trends.

Tags : TECHNICAL ADVISORY COMMITTEE   MONETARY POLICY  

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