SC: Oraon Tribe Custom Doesn't Allow Uncle-In-Law to Adopt Niece's Husband as Ghar Damad  ||  Kerala HC Approves New Public Prosecutor Appointment Guidelines After a Minor Revision  ||  Rajasthan HC Clarifies Criminal Writ Petitions Have No Separate Constitutional Status  ||  Delhi HC Clarifies if Whatsapp Acknowledgment Can Make an Arbitral Award Binding  ||  Allahabad HC: Limitation Cannot be Extended Through Belated Representations or Letters  ||  Madras HC: Private Schools Fall Outside RTI but Must Disclose Fee Structure  ||  Bombay HC Orders Removal of AI-Made Deepfakes and Morphed Images of Preity Zinta  ||  P&H HC: BNSS Pre-Cognizance Hearing Doesn't Apply to Serious Fraud Investigation Office Cases  ||  Madras HC: Election Plea Becomes Infructuous After Assembly Term Ends, Barring Corruption  ||  Supreme Court: Banks Cannot Effectively Blacklist Lawyers by Placing Them on Caution Lists    

Summary of Consultation with on Monetary Policy: January 2016- (Reserve Bank of India) (22 Feb 2016)

MANU/RPRL/0064/2016

Banking

The Reserve Bank of India released the Summary of its electronic consultation with the Technical Advisory Committee on Monetary Policy. Held from 19 to 22 January 2016, consultations focused on global economic developments, a stable domestic economy progressing towards modest recovery, and expressed concerns over the rising inflationary trends.

Tags : TECHNICAL ADVISORY COMMITTEE   MONETARY POLICY  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved