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MCA Extends Last Date of Filing of Cost Audit Report to Board of Directors - (28 Sep 2021)

COMPANY

Ministry of Corporate Affairs (MCA) has extended the last date of filing of the Cost Audit Report to the Board of Directors under Rule 6(5) of the Companies (Cost Records and Audit) Rules, 2014.

Tags : MINISTRY OF CORPORATE AFFAIRS   LAST DATE OF FILING OF COST AUDIT REPORT  

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