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Delhi HC Grants Bail to Mohd. Saleem Khan in Connection with murder of Constable Ratan Lal - (27 Sep 2021)

CRIMINAL

Delhi High Court has granted bail to Mohd. Saleem Khan while denying it to Mohd. Ibrahim in connection with murder of Head Constable Ratan Lal and causing head injuries to a DCP during the North-East Delhi riots that rocked the national capital in 2020.

Tags : DELHI HIGH COURT   BAIL TO MOHD. SALEEM KHAN  

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