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MP High Court Disposes Plea Challenging 100% Reservation in 600 PG Medical Seats - (27 Sep 2021)

EDUCATION

Madhya Pradesh High Court has disposed of the Writ Petition challenging 100% reservation in Post Graduate Medical seats holding that it is against the propriety to take a view on an issue that has already been referred to a Larger Bench for reconsideration.

Tags : MADHYA PRADESH HIGH COURT   RESERVATION IN 600 PG MEDICAL SEATS  

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