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Madhya Pradesh High Court Stays MPPSC's Selection Process for Appointment of Medical Officers - (27 Sep 2021)

SERVICE

Madhya Pradesh High Court has stayed notification issued by the Madhya Pradesh Public Service Commission (MPPSC) for conducting interviews for the purpose of appointment of Medical Officers in the State of Madhya Pradesh.

Tags : MADHYA PRADESH HIGH COURT   APPOINTMENT OF MEDICAL OFFICERS  

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