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Orissa High Court Imposes 50K Cost on An Investigating Officer for Non-Production of Case Diary - (27 Sep 2021)

CIVIL

Orissa High Court has imposed Rs.50,000/- cost on the Investigating Officer of Jaipatna Police Station (investigating a criminal case) for non-production of the case diary. The Court has directed the probe officer to deposit the amount before the concerned District Legal Services Authority.

Tags : ORISSA HIGH COURT   NON-PRODUCTION OF CASE DIARY  

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