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Madras HC Directs TN Bar Council to Enroll Law Graduate Who Participated in Anti-Sterlite Agitation - (27 Sep 2021)

CIVIL

Madras High Court has directed the Bar Council of Tamil Nadu and Puducherry to enroll a law graduate who had participated in the protests for the closure of Vedanta's Sterlite Copper plant in Thoothukudi as an advocate on its roll.

Tags : MADRAS HIGH COURT   LAW GRADUATE WHO PARTICIPATED IN ANTI-STERLITE AGITATION  

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