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Madras HC Directs TNSEC to Respond to Representation Made by AIADMK - (27 Sep 2021)

ELECTION

Madras High Court has directed the Tamil Nadu State Election Commission (TNSEC) to respond to a representation made by All India Anna Dravida Munnetra Kazhagam (AIADMK) to deploy government staff such as CRPF and CISF personnel for the local body polls that are slated to take place on October 6 for 9 districts in Tamil Nadu.

Tags : MADRAS HIGH COURT   REPRESENTATION MADE BY AIADMK  

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