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Delhi High Court Extends Deadline For Establishments & Industries for Aadhar-UAN Linkage - (27 Sep 2021)

CIVIL

Delhi High Court has, vide an interim order, extended the deadline for Aadhar-UAN linkage of employees working in establishments and industries, till November 30, 2021. Linkage of employees' Aadhaar cards with their UAN (Universal Account Number) was made mandatory by the EPFO in June 2020.

Tags : DELHI HIGH COURT   DEADLINE FOR ESTABLISHMENTS & INDUSTRIES  

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