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Madras HC Confirms Conviction and Life Sentence for Gang Rape of Dalit Woman - (27 Sep 2021)

CRIMINAL

Madras High Court has confirmed the conviction and life sentence imposed by a trial court on four men for gang-raping a Dalit woman at Namagiripet in Namakkal district.

Tags : MADRAS HIGH COURT   SENTENCE FOR GANG RAPE OF DALIT WOMAN  

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