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Tripura HC Stays Investigation Against Trinamool Congress General Secretary Abhishek Banerjee - (24 Sep 2021)

CRIMINAL

Tripura High Court has stayed investigation against Trinamool Congress General Secretary Abhishek Banerjee, MP Dola Sen, West Bengal Minister Bratya Basu, and 3 others in a case registered against them on a suo-moto complaint in the Khowai police station incident which took place on 8th August, 2021.

Tags : TRIPURA HIGH COURT   TRINAMOOL CONGRESS GENERAL SECRETARY ABHISHEK BANERJEE  

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