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Delhi High Court Temporarily Stays Federation's Rules On Attending National Coaching Camp - (24 Sep 2021)

CIVIL

Delhi High Court has temporarily stayed till October 28, the Rules framed by the Table Tennis Federation of India (TTFI) which makes attending of National Coaching Camp compulsory for being selected for international events.

Tags : DELHI HIGH COURT   RULES ON ATTENDING NATIONAL COACHING CAMP  

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