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Delhi HC Asks Delhi Government to File Statement to Ensure Access to Adequate Food - (24 Sep 2021)

CIVIL

Delhi High Court has asked the Delhi Government to file a statement, indicating a "future roadmap" for ensuring that poor, needy and marginalized non-PDS beneficiaries have access to adequate food grains. The Court said that the statement may also indicate the measures that have already been taken by the Government.

Tags : DELHI HIGH COURT   STATEMENT TO ENSURE ACCESS TO ADEQUATE FOOD  

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