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Madras HC Imposes Costs of Rs. 2.25 Lakh on 9 Over Delay in Constructing ROB - (26 Feb 2016)

Madras HC has imposed costs of Rs. 2.25 lakh on nine individuals, including 2 Dravida Munnetra Kazhagam councillors, R. Arumugam and D. Andavar of Virudhunagar Municipality, for inordinate delay of 8 years in commencing construction of a Road Over Bridge (ROB) on Ramamurthy Road in Virudhunagar.

Tags : MADRAS HC   ROAD OVER BRIDGE  

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