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Allahabad HC Seeks UP Govt Response on Plea for Quashing of FIR Over 'The Wire' Report - (24 Sep 2021)

CIVIL

Allahabad High Court has sought the reply of the Uttar Pradesh Government on a plea filed by 2 Journalists [Seraj Ali and Mukul Singh Chauhan] and the news portal 'The Wire' seeking quashing of FIR registered against them for their report on Gareeb Nawaz Masjid Demolition.

Tags : ALLAHABAD HIGH COURT   GAREEB NAWAZ MASJID DEMOLITION  

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