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Madras HC Issues Notice on Plea Filed By Leena Manimekalai Challenging Impounding of Passport - (24 Sep 2021)

CIVIL

Madras High Court has issued notice on a plea moved by Filmmaker, poet and civil rights activist Leena Manimekalai challenging an order passed by the Regional Passport Officer, Chennai, to impound her passport.

Tags : MADRAS HIGH COURT   LEENA MANIMEKALAI  

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