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Kerala HC: Land Development Permit Not Required To Extract & Transport Ordinary Earth - (24 Sep 2021)

CIVIL

Kerala High Court has ruled that where a building construction does not involve development of land by subdivision of land into plots, but only extraction and transportation of ordinary earth, the owner need not obtain a Land Development Permit for the purpose of obtaining Mineral Transit Pass.

Tags : KERALA HIGH COURT   LAND DEVELOPMENT PERMIT  

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