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AP HC Suspends Order of Single Judge Sentencing IAS Officers in Contempt Case - (24 Sep 2021)

CONTEMPT OF COURT

Andhra Pradesh High Court has suspended the order of a single Judge dated September 2 wherein three IAS officers, including one retired official, were sentenced to jail and another two others were directed to pay fine in a contempt case.

Tags : ANDHRA PRADESH HIGH COURT   IAS OFFICERS  

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