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Rajasthan HC Grants Protection to Live-In Couple Involving Married Woman - (23 Sep 2021)

FAMILY

Rajasthan High Court has recently held that neither the State nor the society can intrude into the private lives of two adult individuals who seek to indulge in a live-in relationship even if one of the partners is legally married to someone else in a petition moved by a couple in a live-in relationship seeking police protection from harassment by their family members.

Tags : RAJASTHAN HIGH COURT   PROTECTION TO LIVE-IN COUPLE  

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