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Supreme Court to Recall Suo Motu Extension of Limitation Period With Effect From October 1 - (23 Sep 2021)

LIMITATION

Supreme Court had said that it will recall the suo motu order of April 27, 2021, which had extended with effect from March 14, 2021 the limitation period for filing of cases in view of the COVID second wave.

Tags : SUPREME COURT   SUO MOTU EXTENSION OF LIMITATION PERIOD  

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