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Kerala HC Seeks Clarification on Post-Covid Complications Causing Death of Person - (23 Sep 2021)

CIVIL

Kerala High Court has sought clarification from the State regarding why treatment for post-Covid complications was not considered a part of coronavirus care when the death of a person 30 days after turning Covid negative was treated as a COVID-19 death.

Tags : KERALA HIGH COURT   POST-COVID COMPLICATIONS  

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