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SC Grants Bail to Vinod Kumar and Manikantan in Kalluvathukkal Hooch Tragedy Case - (23 Sep 2021)

CRIMINAL

Supreme Court has granted bail to Vinod Kumar and Manikantan, who were serving their sentence following their conviction in Kalluvathukkal Hooch Tragedy case that killed over 30 people in the year 2000. In 2011, the Court had dismissed the appeals filed by the convicts in this case.

Tags : SUPREME COURT   KALLUVATHUKKAL HOOCH TRAGEDY CASE  

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