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Delhi High Court Seeks Centre's Response on Plea for Regulation of Private Detectives - (23 Sep 2021)

CRIMINAL

Delhi High Court has sought response of the Centre on a plea seeking guidelines to regulate the work of private detectives till the codified Act comes into existence. The Court has granted six weeks' time to the Central Government while posting the matter for further hearing on January 10, 2022.

Tags : DELHI HIGH COURT   REGULATION OF PRIVATE DETECTIVES  

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