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Tripura High Court Rejects TMC's Plea to Hold 'Protest' Rally in State - (23 Sep 2021)

CRIMINAL

Tripura High Court has dismissed a plea filed by the All India Trinamool Congress seeking permission to organize a protest rally despite State Government's order prohibiting all meetings, procession, public gatherings by any political party in the Sadar area till Diwali festival, 2021.

Tags : TRIPURA HIGH COURT   'PROTEST' RALLY IN STATE  

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