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Central Board Direct Taxes Issues E-Filing ITR 6 Schema Changes for AY 2021-22 - (23 Sep 2021)

DIRECT TAXATION

Central Board Direct Taxes (CBDT) has issued e-Filing ITR 6 Schema Changes for Assessment Year 2021-22. The purpose of this document is to track the changes done in ITR 6 Schema post first release. There is a list of JSON schema changes since the first production release of the schema for Assessment year 2021-22.

Tags : CENTRAL BOARD DIRECT TAXES   E-FILING ITR 6 SCHEMA CHANGES  

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