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AP HC Suspends Govt Orders Nominating Special Invitees to Tirumala Tirupati Devasthanams Trust Board - (23 Sep 2021)

CIVIL

Andhra Pradesh High Court has suspended the operation of G.O. numbers 568 and 569 through which the government nominated a total of 52 special invitees to the Tirumala Tirupati Devasthanams Trust Board, by an interim order.

Tags : ANDHRA PRADESH HIGH COURT   TIRUMALA TIRUPATI DEVASTHANAMS TRUST BOARD  

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