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Allahabad HC Expresses Concern Over Political Parties Welcoming Criminals to Field in Elections - (23 Sep 2021)

ELECTION

Allahabad High Court has expressed concern over political parties welcoming criminals to their fold and fielding them in elections and called for stopping this trend, saying that these criminals will one day become ‘Bhasmasur’ for the country.

Tags : ALLAHABAD HIGH COURT   POLITICAL PARTIES  

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