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Madras HC Upholds Notification Issued by Central Government Directing Prohibition of Crash Guards - (22 Sep 2021)

MOTOR VEHICLES

Madras High Court has upheld a notification issued by the Central government dated December 7, 2017 directing all State governments and Union Territories to prohibit the use of crash guards and bull bars in motor vehicles.

Tags : MADRAS HIGH COURT   CRASH GUARDS  

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