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Delhi HC Denies Anticipatory Bail to Man Accused of Giving Fake COVID-19 Report - (22 Sep 2021)

CRIMINAL

Delhi High Court has denied anticipatory bail to a man accused of giving fake Covid-19 report for the purpose of release of his son from jail on interim bail. The Court has observed that his custodial interrogation was required to trace out the links in the chain of the alleged conspiracy for making of false COVID-19 report and recovery of devices used for making the same.

Tags : DELHI HIGH COURT   MAN ACCUSED OF GIVING FAKE COVID-19 REPORT  

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