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Gujarat HC Directs to Take Prompt Measures for Protection of Asiatic Lions in Gir Sanctuary - (22 Sep 2021)

ENVIRONMENT

Gujarat High Court has observed that Asiatic Lions are not only the pride of Gujarat but they are the pride of Asia and that prompt measures are expected from government to protect the Wild cat in suo moto proceedings for the conservation of lions in and around the Gir sanctuary in the State of Gujarat which was originated in 2018 after a news report appeared which stated that around 184 lions had died in the previous two years.

Tags : GUJARAT HIGH COURT   PROTECTION OF ASIATIC LIONS IN GIR SANCTUARY  

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